Section 75(8)(iii) in The Orissa Motor Vehicles Rules, 1993

[Cites 0, Cited by 0] [Section 75(8)] [Section 75] [Entire Act]

State of Odisha - Subsection

Section 75(8)(iii) in The Orissa Motor Vehicles Rules, 1993

(iii)be open to inspection by any Police Officer not below the rank of Sub-Inspector or any officer of the Motor Vehicles Department not below the rank of Traffic Sub-Inspector.

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State of Odisha - Subsection

Section 75(8)(iii) in The Orissa Motor Vehicles Rules, 1993