Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Rajasthan - Subsection Section 23(5) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002 (5)The symbol allotted to the candidates under rule 21 shall be shown alongside the same of the candidate on the ballot paper.
