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[Cites 0, Cited by 0] [Section 41] [Entire Act]

Union of India - Subsection

Section 41(ii) in The State Of Mizoram Act, 1986

(ii)in section 33, in the proviso to sub-section (2), for the words "the Legislative Assemblies of the Union territories of Arunachal Pradesh and Mizoram", the words "the Legislative Assembly of the Union territory of Arunachal Pradesh" shall be substituted;