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Union of India - Section

Section 41 in The State Of Mizoram Act, 1986

41. Amendment of Act 20 of 1963.

- On and from the appointed day, in the Government of Union Territories Act, 1963,-
(i)in clause (h) of sub-section (1) of section 2, the words ", Mizoram" shall be omitted;
(ii)in section 33, in the proviso to sub-section (2), for the words "the Legislative Assemblies of the Union territories of Arunachal Pradesh and Mizoram", the words "the Legislative Assembly of the Union territory of Arunachal Pradesh" shall be substituted;
(iii)in section 44,-
(a)the second proviso to sub-section (1) shall be omitted;
(b)in sub-section (2) for the words "each of the Union territories of Arunachal Pradesh and Mizoram", the words "the Union territory of Arunachal Pradesh" shall be substituted.