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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(2) in The Sakri Canals Irrigation Rules, 1952

(2)An application for the supply of water of any of the following classes shall be in the Form mentioned against such class :-
  Class of application     Form No.
(a) Kharifseason lease ... ... II
(b) RabiSingle watering ... ... III