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State of Bihar - Section

Section 3 in The Sakri Canals Irrigation Rules, 1952

3.

(1)Every application for the supply of water under Section 74 shall be submitted to the Sectional or Sub-divisional Canal Officer.
(2)An application for the supply of water of any of the following classes shall be in the Form mentioned against such class :-
  Class of application     Form No.
(a) Kharifseason lease ... ... II
(b) RabiSingle watering ... ... III