Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 305] [Entire Act]

State of West Bengal - Subsection

Section 305(iv) in West Bengal Municipal Act, 1993

(iv)"private road" means any road, street, square, court, alley or passage which is not a public road or Government road as defined in this section;