- In this Chapter,-(i)"Government road" means a road, street, square, court, alley or passage maintained by the Central or the State Government or at the public expense;(ii)"private bridge" means any bridge which is not a public bridge as defined in this section;(iii)"private drain" means any drain which is not a public drain as defined in this section;(iv)"private road" means any road, street, square, court, alley or passage which is not a public road or Government road as defined in this section;(v)"public bridge" means a bridge on or over which a public road or any public work is carried, and which is, for the time being, vested in the Board of Councilors;(vi)public drain" means any drain which is vested in the Board of Councilors;(vii)"public road" means a "public street" as defined in clause (51) of section 2, but does not include a Government road.C. Roads
