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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Haryana - Subsection

Section 43(5) in The Haryana New Mandi Townships Building Rules, 1967

(5)The thickness of a structural, external, party or cross-wall of stones or brick bats or some other vitrified material not laid in horizontal beds or courses shall be in excess of the thickness prescribed by Rules 40 and 41 for a wall of bricks or blocks and of same description in respect of height, length and category of building; by an amount specified below -
Coursed rubble stone 1/5th
Rubble stone vitrified brick, brick bats 1/3rd