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State of Haryana - Section

Section 43 in The Haryana New Mandi Townships Building Rules, 1967

43. Thickness of across-wall.

(1)Every cross-wall built of bricks or blocks laid in horizontal beds or courses which in pursuance of these rules may act as a return wall or party wall of a building, shall, except where it forms a part of a chimney constructed in accordance with the rule relating to chimneys and subject to sub-rules (2) and (3) of Rule 41, be of a thickness of at least two-thirds of that prescribed in Rules 41 and 42 for a structural or an external or a party wall of the same height and length and belonging to the same category of building, but shall not be less than 22.86 centimetres (nine inches) thick.
(2)Where the building is intended to be used as a residential building and the external wall which is deemed to be divided into distinct lengths by the cross-wall does not exceed 6 metres (19.685 feet) in height and 16.50 metres (34.4484 feet) in length, the cross-walls may be not less than 11.436 centimetres (four and a half inches) thick.
(3)Where the building is intended to be used as a residential building and the external wall which is deemed to be divided into distinct lengths by the cross-wall does not exceed 6 metres (19.685 feet) in height and 10.50 metres (84.4484 feet) in length, the cross-walls may be not less than 11.436 centimetres (four and a half inches) thick.
(4)A cross-wall which supports a superincumbent external wall shall be of a thickness not less than that prescribed by the preceding rules for a structural wall of the same height and length and belonging to the same category of building.
(5)The thickness of a structural, external, party or cross-wall of stones or brick bats or some other vitrified material not laid in horizontal beds or courses shall be in excess of the thickness prescribed by Rules 40 and 41 for a wall of bricks or blocks and of same description in respect of height, length and category of building; by an amount specified below -
Coursed rubble stone 1/5th
Rubble stone vitrified brick, brick bats 1/3rd