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[Cites 0, Cited by 0] [Section 264(2)] [Section 264] [Entire Act]

Chota Nagpur Division - Subsection

Section 264(2)(xxii) in Chota Nagpur Tenancy Act, 1908

(xxii)to regulate the procedure to be followed by Revenue Officer in the discharge of any duty imposed upon them by or under this Act, and may, by such rules, confer upon any such officer,-