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State of Haryana - Section

Section 13 in Haryana Civil Services (Compassionate Financial Assistance or Appointment) Rules, 2019

13. No entertainment or request for change in post/ department.

(a)Once an appointment has been offered to the dependent of a deceased or missing Government employee, no request for change of post shall be entertained with respect to any other post or department under any circumstances. In case the offer is not acceptable to him, no further claim shall be entertained.
(b)When a person has been appointed under these rules to a particular post, the set of circumstances, which led to such compassionate appointment, shall be deemed to have ceased to exist on such appointment.
Therefore -
(i)he/she should strive his/her career like his/her colleagues for future advancement and any request for appointment to any higher post on considerations of compassionate to be rejected;
(ii)any appointment made under these rules shall not be transferred to any other person and any request for the same on considerations of compassion shall be rejected.