Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Haryana - Subsection

Section 13(ii) in Haryana Civil Services (Compassionate Financial Assistance or Appointment) Rules, 2019

(ii)any appointment made under these rules shall not be transferred to any other person and any request for the same on considerations of compassion shall be rejected.