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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(1) in The Central Silk Board Silkworm Seed Regulations, 2010

(1)The chawki silkworm rearer shall possess a matriculate pass certificate and a certificate course in sericulture from a recognized institution for having undergone training in chawki silkworm rearing for not less than three months in a sericulture institution under State or Central Silk Board or any other recognized institution.Provided that a chawki silkworm rearer operating the chawki rearing centre before the commencement of these regulations shall not be required to possess the prescribed qualification, but he shall undergo a refresher course training on chawki silkworm rearing for not less than a period of one month.