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Union of India - Section

Section 15 in The Central Silk Board Silkworm Seed Regulations, 2010

15. Conditions and requirements for registration of chawki silkworm rearer.

(1)The chawki silkworm rearer shall possess a matriculate pass certificate and a certificate course in sericulture from a recognized institution for having undergone training in chawki silkworm rearing for not less than three months in a sericulture institution under State or Central Silk Board or any other recognized institution.Provided that a chawki silkworm rearer operating the chawki rearing centre before the commencement of these regulations shall not be required to possess the prescribed qualification, but he shall undergo a refresher course training on chawki silkworm rearing for not less than a period of one month.
(2)The chawki silkworm rearer shall rear a minimum quantity of 1.5 lakh Disease free layings per annum from the third year of registration.
(3)The registered chawki rearer shall possess a minimum of two acres of chawki mulberry garden of improved variety with irrigation facility or sufficient mulberry trees.
(4)The registered chawki rearer shall possess the chawki rearing house with rooms for storing leaf, rearing silkworms and other equipment.
(5)The registered chawki rearer shall possess the appliances or equipment as specified in Table-2.Table 2.- Equipment/appliances required for setting up chawki rearing centre
Sl.No. Item Quantity (No.)
1. Chawki rearing stands 4
2. Rearing trays 400
3. Sprayer 1
4. Leaf chopping device 1
5. Humidifier 2
6. Room heater 2
7. Incubation frame 200
8. Brushing nets 200
9. Bed cleaning nets 400
10. Microscope 1
11. Feeding stands 6
12. Iron stand with basin 2
13. Disinfection mask 1
14. Wet and dry bulb thermometer 2
15. Flame gun with cylinder 1
16. Generator 1