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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(ii) in The Rajasthan Water (Prevention and Control of Pollution) Rules, 1975

(ii)In emergency, the Chairman may create posts upto the level of Engineering Subordinate for a short period not exceeding three months subject to subsequent ratification by the Board.