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State of Rajasthan - Section

Section 7 in The Rajasthan Water (Prevention and Control of Pollution) Rules, 1975

7. Creation and abolition of posts.

- (i) The Board may [within the Sanctioned budget] [Inserted by Notification dated 18-2-1981, w.e.f. 16-4-1981.] create such posts as it considers necessary for the efficient performance of its functions and may abolish any post, so created:[Provided that for creation of the posts above the rank of Environment Engineer or any other post equivalent thereto the Board shall obtain prior sanction of the State Government.] [Substituted by Notification dated 8-3-1995, Published in Rajasthan Gazette Extraordinary Part 4-C.]
(ii)In emergency, the Chairman may create posts upto the level of Engineering Subordinate for a short period not exceeding three months subject to subsequent ratification by the Board.