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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(2) in U.P. Co-operative Sugar Mills and Distilleries Employees Service Regulations, 2015

(2)Need based Recruitment in Sugar Mills, according to staffing pattern shall be made by the Appointing Authority through publication in prevalent language in the widely circulated newspapers.