Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 98] [Entire Act] State of Haryana - Subsection Section 98(2) in Punjab Cinemas (Regulation) Rules, 1952 (2)The provisions of this part shall have effect notwithstanding anything to the contrary contained in other parts of these rules.
