- In this Act, unless there is anything repugnant in the subject or context.(a)"adult" means a person who has completed his eighteenth year;(b)"cinematograph" includes any apparatus for the representation of moving pictures or series of pictures;(c)"District Magistrate" includes all Deputy Commissioners, [* * * *] [Words 'Additional Deputy Commissioner', Dhanbad and the 'Additional District Magistrate', Saharsa, repealed by B.A.O.L.].(d)"place" includes a house, building, tent and any description of transport whether by water, land or air;(e)"prescribed" means prescribed by rules made under this Act.
