Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(c) in Bihar Cinemas (Regulation) Act, 1954 (c)"District Magistrate" includes all Deputy Commissioners, [* * * *] [Words 'Additional Deputy Commissioner', Dhanbad and the 'Additional District Magistrate', Saharsa, repealed by B.A.O.L.].
