(1)The University shall include Faculties of Engineering, Technology and Science and such other Faculties as may be prescribed by the statutes.(2)Each Faculty shall have a [Dean] [Substituted for 'Chairman' by Act No. 24 of 2010, dated 11.6.2010.] who shall be appointed in such manner as may be prescribed.(3)Each Faculty shall comprise of such departments of teaching with such assignment of subject of study as may be prescribed.(4)There shall be a Board of Studies for each Faculty, the constitution and functions of which shall be such as may be prescribed.(5)The constitution and functions of the Faculties shall, in all other respects, be such as may be prescribed.
