Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Tamilnadu - Subsection Section 19(2) in The Anna University Act, 1978 (2)Each Faculty shall have a [Dean] [Substituted for 'Chairman' by Act No. 24 of 2010, dated 11.6.2010.] who shall be appointed in such manner as may be prescribed.
