Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Odisha - Subsection Section 13(2) in Biju Patnaik University of Technology Act, 2002 (2)The Director, Curriculum Development, the Director, Examination and the other officers shall exercise such powers and perform such duties as may be prescribed by Statutes.
