Section 13 in Biju Patnaik University of Technology Act, 2002
13. Director, Curriculum Development, Director, Examination and the other officers.
(1)The Board shall appoint the Director, Curriculum Development, the Director, Examination and also the other officers of the University as referred to in clause (vi) of Section 8, for such period and on such terms as may be prescribed by Statutes.(2)The Director, Curriculum Development, the Director, Examination and the other officers shall exercise such powers and perform such duties as may be prescribed by Statutes.
