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State of Uttar Pradesh - Section

Section 19 in U.P. Kshettra Panchayats (Formation of Committees) Rules, 1962

19. Inviting proposals.

(1)As soon as the meeting commences, the Pramukh shall orally invite proposals for candidature to the office of Vice-Chairman of the Samiti.
(2)If only one candidate is proposed and seconded, he shall be declared elected as Vice-Chairman.
(3)If two or more candidates are proposed and seconded, the candidate who obtains the highest number of votes shall be deemed to be duly elected. In the event of there being an equality of votes between the candidates, the Pramukh shall draw lots in presence of members who may be present and the candidate whose name is first drawn shall be declared to have been duly elected.
(4)Voting shall be by show of hand. The Pramukh shall have not right of vote.