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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Uttar Pradesh - Subsection

Section 19(1) in U.P. Kshettra Panchayats (Formation of Committees) Rules, 1962

(1)As soon as the meeting commences, the Pramukh shall orally invite proposals for candidature to the office of Vice-Chairman of the Samiti.