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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Uttar Pradesh - Subsection

Section 19(6) in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

(6)For determining the minimum pass marks in sessional work based on 50 per cent, the fraction, if any, shall be dropped by reducing the figure to the proceeding whole number e.g. from 12-½ to 12 where the maximum is 25.