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[Cites 0, Cited by 0] [Section 239(2)] [Section 239] [Entire Act]

State of West Bengal - Subsection

Section 239(2)(g) in The Howrah Municipal Corporation Act, 1980

(g)scheme for environmental improvement by way of restriction on felling of trees, planting of new trees and flowering of plants in public places and adding of house greenery and the like;