Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] Union of India - Subsection Section 1(2) in The Passport (Entry Into India) Act, 1920 (2)It shall extend to [the whole of [India] [Inserted by Act 36 of 1949, Section 3 (w.e.f. 28.4.1949).] [- - -] [Certain words omitted by Act 3 of 1951, Section 3 and Sch.].
