Section 3 in The Rajasthan Minor Irrigation Works Rules, 1956
3. Nature, extent and scope of work.
- These rules shall apply to the following works :-(1)Construction of small Bunds and Nadas:(2)Construction and improvement of water-courses, whether defined artificial channels or natural channel:(3)Construction of masonry wells:(4)Conversion of Kham wells into masonry wells:(5)Construction of Kham wells:(6)Improvement of masonry wells which are out of use and the lands whereunder have been classed as Barani during the current settlement: and(7)Boring of wells.Explanation. - Improvement shall improvement of the works effected in accordance with the draft scheme within the period specified in the order.
