Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Rajasthan - Subsection Section 3(7) in The Rajasthan Minor Irrigation Works Rules, 1956 (7)Boring of wells.Explanation. - Improvement shall improvement of the works effected in accordance with the draft scheme within the period specified in the order.
