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[Cites 0, Cited by 0] [Section 83] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 83(2) in Securities and Exchange Board of India (Depositories and Participants) Regulations, 2018

(2)The Board may specify such conditions as it may deem fit in the interest of the securities market including those in relation to transfer of shares held by any person.