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[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of Punjab - Subsection

Section 66(2) in The Punjab Factory Rules, 1952

(2)Access for fighting. - (a) Buildings and plants shall be so laid and roads, passage ways etc. so maintained as to permit unobstructed access for fire fighting.
(b)Doors and windows opening shall be located in a suitable position on all external walls of the building to provide easy access to the entire area within the building for fire fighting.