Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66(2)] [Section 66] [Entire Act] State of Punjab - Subsection Section 66(2)(b) in The Punjab Factory Rules, 1952 (b)Doors and windows opening shall be located in a suitable position on all external walls of the building to provide easy access to the entire area within the building for fire fighting.