Applications for grants from Government in respect of any dispensary shall be submitted to the Government through the Director of Health:(i)the State Government reserves the right to withdraw Government supervision or aid in any case or at any time when it may seem desirable to do so;(ii)no grant may be made, by a Council in aid of any hospital or dispensary which has not received the recognition of Government. Grants-in-aid shall be made only in accordance with these rules.
