Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 294] [Entire Act] State of Odisha - Subsection Section 294(i) in Orissa Municipal Rules, 1953 (i)the State Government reserves the right to withdraw Government supervision or aid in any case or at any time when it may seem desirable to do so;
