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Union of India - Section

Section 19 in The Railway Protection Force Rules, 1987

19. Fire Service branch.

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19.1A fire service branch shall be maintained the Security Commissariat and shall have a separate cadre for each zonal railway for its enrolled members. It shall have two Wings, namely:-
(a)Operational - for attending to fire calls on the railways, and
(b)Fire prevention and maintenance.
19.2The strength of Fire Service branch shall be distributed among the divisions for posting at the Fire Stations and in fire Prevention and Maintenance Units. Control over the staff posted in the division shall be shared functionally between the divisions and the security Commissariat as may be ordered by the [Principal Chief Security Commissioner] [Substituted 'Chief Security Commissioner' by Notification No. G.S.R. 140(E), dated 2.2.2018 (w.e.f. 3.12.1987)].