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[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(19) in The Railway Protection Force Rules, 1987

19.1A fire service branch shall be maintained the Security Commissariat and shall have a separate cadre for each zonal railway for its enrolled members. It shall have two Wings, namely:-
(a)Operational - for attending to fire calls on the railways, and
(b)Fire prevention and maintenance.