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Himachal Pradesh High Court

Rani Devi vs . Surinder Lal Sood And Ors on 22 September, 2023

Author: Mamidanna Satya Ratna Sri Ramachandra Rao

Bench: Mamidanna Satya Ratna Sri Ramachandra Rao

Rani Devi vs. Surinder Lal Sood and ors alongwith connected matters.

.

RSA No. 2 of 2018 alongwith RSA Nos. 26 and 127 of 2018 RSA No. 2 of 2018 22.09.2023 Present: Mr. Aman Sood, Advocate, for the appellant.

Mr. Ajay Kumar Sharma, Advocate for of respondents No.1 (a), 1 (b), 1 (d) and 1 (e).

Mr. Abhishek Banta, Advocate, for respondent rt No.2.

RSA No. 26 of 2018 Mr. Aman Sood, Advocate, for the appellant.

Mr. Abhishek Banta, Advocate, for respondent No.1.

RSA No. 127 of 2018 Mr. Ajay Kumar Sharma, Advocate, for the appellant.

Mr. Abhishek Banta, Advocate, for respondent No.1.

Mr. Aman Sood, Advocate for respondents No.2 and 5.

It is stated that 1st respondent in RSA nos. 26 and 127 of 2018 who is 2nd respondent in RSA No. 2 of 2018 expired on 09.09.2023. Details of the legal heirs of said respondent be supplied to the counsel for the appellant by the counsel for the said respondent within one week, and steps be taken to implead legal representatives of said deceased respondent in these RSAs.

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Proposed LR 7(c) is reported to be not served in .

RSA No. 2 of 2018.

Respondents no. 4, 8(a) to 8(d), 9,12 and 13 are reported to be served and respondent nos. 7 and 10 and proposed LR 11(c) are reported to be un-served in RSA No. 26 of of 2018 Respondent no.3 (c) is reported to be un-served in rt RSA No. 127 of 2018.

Learned counsel for the appellant shall within one week take steps for the service of proposed LR No. 11 (c), respondents no. 7 and 10 in RSA No. 26 of 2018.

Learned counsel for the appellant shall within one week take steps for the service of proposed LR no. 7(c) in RSA No.2 of 2018.

Learned counsel for the appellant shall within one week take steps for the service of respondent no. 3(c) in RSA No.127 of 2018.

List on 17.11.2023.

( M.S. Ramachandra Rao ) Chief Justice 22nd September, 2023 (priti) ::: Downloaded on - 22/09/2023 20:36:22 :::CIS