Himachal Pradesh High Court
Rani Devi vs . Surinder Lal Sood And Ors Alongwith on 4 August, 2023
Author: Mamidanna Satya Ratna Sri Ramachandra Rao
Bench: Mamidanna Satya Ratna Sri Ramachandra Rao
Rani Devi vs. Surinder Lal Sood and ors alongwith connected matters.
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RSA No. 2 of 2018 alongwith RSA Nos. 26 and 127 of 2018 RSA No. 2 of 2018 04.08.2023 Present: Mr. Karan Sharma, Advocate vice Mr. Aman Sood, Advocate, for the appellant.
of Mr. Ajay Kumar Sharma, Advocate for respondents No.1 (a), 1 (b), 1 (d) and 1 (e).
rt RSA No. 26 of 2018 Mr. Karan Sharma, Advocate vice Mr. Aman Sood, Advocate, for the appellant.
Mr. Ashok Sood, Senior Advocate with Mr. Khem Raj, Advocate, for respondent No.1.
RSA No. 127 of 2018Mr. Ajay Kumar Sharma, Advocate, for the appellant.
Mr. Ashok Sood, Senior Advocate with Mr. Khem Raj, Advocate, for respondent No.1.
Mr. Karan Sharma, Advocate vice Mr. Aman Sood, Advocate for respondents No.2 and 5.
List on 22.09.2023.
Mr. Ashok Sood, learned Senior Advocate shall supply details of address of Ms. Vidushi Sood D/o Late Sh. Kapil Kumar Sood to the learned counsel for the appellants in the meantime.
( M.S. Ramachandra Rao ) Chief Justice 4th August, 2023 (priti) ::: Downloaded on - 04/08/2023 20:40:18 :::CIS