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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Chattisgarh - Subsection

Section 50(2) in Chhattisgarh Stamp (Payment of Duty by Means of e-Stamp Certificate) Rules, 2016

(2)The Grievance Redressai Officers shall be allocated in specified districts for entertaining the complaints received under sub-rule (1).