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State of Chattisgarh - Section

Section 50 in Chhattisgarh Stamp (Payment of Duty by Means of e-Stamp Certificate) Rules, 2016

50. Grievance Redressai Officers.

(1)The Superintendent of Stamps Chhattisgarh, Raipur shall designate a DIG, DR or any other officer of the department to be called as "Grievance Redressai Officers" to look and enquire into the complaints received against the misconduct or irregularities of the Central Record Keeping Agency or its Authorised Collection Centers or any other official related with the implementation of the e-Stamping system.
(2)The Grievance Redressai Officers shall be allocated in specified districts for entertaining the complaints received under sub-rule (1).