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State of Jammu-Kashmir - Section

Section 86 in The Jammu and Kashmir Panchayati Raj Rules, 1996

86. Appointment of other servants of the Panchayat.

(1)Subject to provisions in the budget and subject to resolution Panchayat may create new posts or abolish any existing post and determine the salary and allowances to be paid to holders of newly created posts.
(2)The Panchayat may from time to time determine the duties to be assigned to the various posts in its establishment.
(3)Every Panchayat shall maintain a list of its servants except the Secretary, on its establishment together with the salaries and allowances payable to their holders, as also the names of the persons holding these posts and salaries and allowances which are being drawn by them.