Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 86] [Entire Act] State of Jammu-Kashmir - Subsection Section 86(2) in The Jammu and Kashmir Panchayati Raj Rules, 1996 (2)The Panchayat may from time to time determine the duties to be assigned to the various posts in its establishment.
