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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Punjab - Subsection

Section 11(ii) in The Punjab School Education Board Employees (Conduct) Regulations, 1978

(ii)resort to or any way abet any form of strike or coercion or physical duress in connection with any matter pertaining to his service or the service of any other employee of the Board.