Section 11 in The Punjab School Education Board Employees (Conduct) Regulations, 1978
11. Demonstrations and strikes.
- No employee shall -(i)engage himself or participate in any demonstration which is prejudicial to the interest of the Board or the interest of the sovereignty and intergrity of India, the security of the State, Public order, decency or morality, or which involves contempt of court, defamation or incitement to an offence, or(ii)resort to or any way abet any form of strike or coercion or physical duress in connection with any matter pertaining to his service or the service of any other employee of the Board.
