Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 73 in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014 73. Minimum plot size of builders other than Apartments. - The minimum area of the plot for a multi storeyed building other than apartment of 15 m height and above, shall be 4 katha
