Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Haryana - Subsection Section 19(1) in The Haryana New Mandi Townships Building Rules, 1967 (1)No mezzanine storey and internal balconies shall be permitted and that such mezzanine floor or balconies do not cover more than one third of the area of the floor below.
