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State of Haryana - Section

Section 19 in The Haryana New Mandi Townships Building Rules, 1967

19. Height of mezzanine storey and internal balconies - [Section 4(2)(e)].

(1)No mezzanine storey and internal balconies shall be permitted and that such mezzanine floor or balconies do not cover more than one third of the area of the floor below.
(2)The height of such mezzanine storey shall not be less than 2.30 meters (7 feet and 6.55 inches).